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Madras HC's Conditional Grant for Anti-Liquor Meet - (01 Feb 2016)

Madras HC, while permitting a fringe political group to organise a meeting against liquor and corruption in Pudukottai district, has put conditions like no litter and liquor, no slogans, no communal songs, no portrait of communal leaders, no hoardings without permission and no nuisance to public.

Tags : MADRAS HC   ANTI-LIQUOR MEET  

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