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CBDT Declines Further Extension of Due Dates for Filing ITRs - (12 Jan 2021)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has declined all representations seeking further extension of due dates for filing of Audit Reports and Income Tax Returns for the Assessment Year 2020-21.

Tags : CENTRAL BOARD OF DIRECT TAXES   EXTENSION OF DUE DATES FOR FILING ITRS  

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