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Bombay HC Extends Interim Relief to Kangana Ranaut and Sister Against Sedition Charges - (12 Jan 2021)

CRIMINAL

Bombay High Court has extended the interim relief of no coercive action against actor Kangana Ranaut and her sister Rangoli Chandel till 25th January, 2021 in connection with a First Information Report registered against them under sedition and other charges.

Tags : BOMBAY HIGH COURT   KANGANA RANAUT   RANGOLI CHANDEL  

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