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NCLT, Kochi Allows Reduction of Paid Up Share Capital Structure of Josco Jewellers Pvt. Ltd. - (12 Jan 2021)

COMPANY

National Company Law Tribunal, Kochi has allowed a company petition filed by Josco Jewellers Pvt. Ltd. for reduction of its share capital from Rs. 120 crores to Rs. 1 crore after an agreement was entered into by the petitioner company for selling and transferring business to one of its flagship companies, Josco Bullion Traders Pvt. Ltd.

Tags : NATIONAL COMPANY LAW TRIBUNAL   JOSCO JEWELLERS PVT. LTD.  

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