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SAT, Mumbai Directs NDTV Promoters to Deposit 50% of Disgorged Amount Before SEBI - (12 Jan 2021)

CAPITAL MARKET

Securities Appellate Tribunal, Mumbai has directed the two NDTV promoters, Prannoy Roy and Radhika Roy to deposit 50% of the disgorged amount before the Securities Exchange Board of India within four weeks.

Tags : SECURITIES APPELLATE TRIBUNAL   NDTV PROMOTERS  

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