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Rajasthan HC Put Stay Result of Rajasthan Administrative Service Pre-2013 - (01 Feb 2016)

Rajasthan High Court has stayed result of Rajasthan Administrative Service (RAS) prelim exam-2013 and summoned Chairman of Rajasthan Public Service Commission (RPSC) on February 5 for not following set procedure before declaring the result.

Tags : RAJASTHAN HIGH COURT   RAJASTHAN ADMINISTRATIVE SERVICE  

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