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Bombay HC Passes Urgent Interim Order in Favour of Hindustan Unilever Limited - (12 Jan 2021)

CIVIL

Bombay High Court has passed urgent interim orders in favour of Hindustan Unilever Limited against “disparaging” advertising by another soap manufacturer against its brands, including Dove, Pears and Lux.

Tags : BOMBAY HIGH COURT   HINDUSTAN UNILEVER LIMITED  

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