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Allahabad HC Dismisses Plea Seeking Transfer of Women Convicts to Jails with Women Barracks - (11 Jan 2021)

CRIMINAL

Allahabad High Court has dismissed a plea seeking transfer of women convicts from Central Jail Naini, Prayagraj to District Jail Sonbhadra and District Jail Mirzapur as these Jails are now equipped with women barracks.

Tags : ALLAHABAD HIGH COURT   TRANSFER OF WOMEN CONVICTS  

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