Karnataka HC Extends Interim Orders and Order of Closure till January 31 - (08 Jan 2021)
CIVIL
Karnataka High Court has extended the interim orders passed by the Karnataka High Court, all the District Courts, Civil Courts, Family Courts, Labour Courts, Industrial Tribunals and all other Tribunals in the State, as well as the order of closure under Section 4 of the Limitation Act, 1963, till 31st January, 2021.
Tags : KARNATAKA HIGH COURT EXTENSION OF INTERIM ORDERS
Share : 
|