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Bombay HC Refuses to Intervene in Election of Deputy Chairman of Maharashtra Legislative Council - (08 Jan 2021)

ELECTION

Bombay High Court has refused to intervene in the election of Dr. Neelam Divakar Gorhe as Deputy Chairman of the Maharashtra Legislative Council (MLC).

Tags : BOMBAY HIGH COURT   ELECTION OF DEPUTY CHAIRMAN OF MAHARASHTRA LEGISLATIVE COUNCIL  

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