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SC Issues Notice on Plea Seeking Removal of Govt. Control over Appointment - (08 Jan 2021)

GOODS AND SERVICES TAX

Supreme Court has issued notice on a Petition filed by Jamiat Ulema-I-Hind seeking directions to remove the Government control over the appointment of the Chairperson and Members of National Commission for Minority Educational Institutions.

Tags : SUPREME COURT   APPOINTMENT IN NATIONAL COMMISSION FOR MINORITY EDUCATIONAL INSTITUTIONS  

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