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SC Issues Notice on Plea Challenging Merger of Rajasthan Legislature Wing with Congress - (08 Jan 2021)

CIVIL

Supreme Court has issued a notice to the Rajasthan assembly speaker and six ex-BSP Members of Legislative Assembly seeking their response on a Petition filed by the party challenging the merger of its Rajasthan legislature wing with Congress when all the six MLAs switched their allegiance to the governing party.

Tags : SUPREME COURT   MERGER OF RAJASTHAN LEGISLATURE WING WITH CONGRESS  

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