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Andhra Pradesh HC Stays Development of 6,400-mw Mega Solar Project - (08 Jan 2021)

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Andhra Pradesh High Court has stopped the State from awarding a 6,400-megawatt ultra-mega solar project, which is being eyed by 24 companies including NTPC and Adani Power.

Tags : ANDHRA PRADESH HIGH COURT   DEVELOPMENT OF 6  400-MW MEGA SOLAR PROJECT  

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