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Delhi High Court Directs BCI to Issue SOP for Physical Conduct of AIBE 2021 - (07 Jan 2021)

EDUCATION

Delhi High Court has ordered Bar Council of India (BCI) to issue the Standard Operating Procedure for physical conduct of the All India Bar Exam (AIBE) on 24th January, 2021.

Tags : DELHI HIGH COURT   AIBE 2021  

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