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SC Issues Notice on Plea Challenging UP Service for Pension and Validation Ordinance, 2020 - (07 Jan 2021)

SERVICE

Supreme Court has issued notice on a plea to examine the challenge to the validity of the Uttar Pradesh Qualifying Service for Pension and Validation Ordinance of 2020 which was passed on 21st October, 2020.

Tags : SUPREME COURT   UTTAR PRADESH QUALIFYING SERVICE FOR PENSION AND VALIDATION ORDINANCE OF 2020  

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