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Delhi HC Re-Issues Notice to Libgen on Copyright Infringement Plea - (07 Jan 2021)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has re-issued notice to Libgen on a copyright infringement plea by publishers Elsevier Ltd, Wiley India Pvt Ltd, and American Chemical Society, even as Sci-Hub undertook to restrain from publishing any articles from the publishers' journals on its website until the next date of hearing.

Tags : DELHI HIGH COURT   LIBGEN  

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