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Allahabad HC Dismisses PIL Seeking to Stop Public Exhibition of Show ‘Namak Ishq Ka’ - (07 Jan 2021)

MEDIA AND COMMUNICATION

Allahabad High Court has dismissed a Public Interest Litigation seeking to stop public exhibition of a new programme (serial) launched on Colors TV, titled "Namak Isqh Ka".

Tags : ALLAHABAD HIGH COURT   COLORS TV SHOW  

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