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Delhi HC Directs RBI, SBI to Maintain Status Quo on Reliance Accounts - (07 Jan 2021)

BANKING

Delhi High Court has directed Reserve Bank of India and State Bank of India to maintain status quo on the classification of Anil Ambani's Reliance Communication Ltd's and Reliance Telecom Ltd's accounts as 'fraudulent' until 13th January, 2021.

Tags : DELHI HIGH COURT   RELIANCE BANK ACCOUNTS  

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