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SC Stays TDSAT Order Which Set Aside DoT Demand for License Fee from Internet Service Providers - (06 Jan 2021)

MEDIA AND COMMUNICATION

Supreme Court has stayed the order of the Telecom Disputes Settlement Appellate Tribunal (TDSAT) which directed the Union of India to refund the amounts collected from Internet Service Providers as license fee.

Tags : SUPREME COURT   TELECOM DISPUTES SETTLEMENT APPELLATE TRIBUNAL   INTERNET SERVICE PROVIDER  

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