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Uttarakhand HC Takes Suo Motu Cognizance of De-notification of Shivalik Elephant Reserve - (06 Jan 2021)

ENVIRONMENT

Uttarakhand High Court has taken suo motu cognizance of denotification of the Shivalik Elephant Reserve, the only elephant reserve in the State, for the purpose of developmental activities.

Tags : UTTARAKHAND HIGH COURT   SHIVALIK ELEPHANT RESERVE  

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