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SC: Calculation of Notional Income of Homemakers Based on Work, Labour and Sacrifices - (06 Jan 2021)

CIVIL

Supreme Court has said the calculation of notional income of homemakers must be based on their work, labour and sacrifices, stating that it is in furtherance of our nation's international law obligations and our constitutional vision of social equality and ensuring dignity to all.

Tags : SUPREME COURT   CALCULATION OF NOTIONAL INCOME  

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