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Consumer Court, Thrissur Orders Manufacturer and Endorser of Hair Cream to Pay Compensation - (05 Jan 2021)

CONSUMER

District Consumer Redressal Forum, Thrissur, ordered the manufacturers of 'Dhathri Hair Cream' and film actor Anoop Menon, the celebrity who endorsed the product in an advertisement, to pay compensation of Rs 10,000 each to a consumer for making "false promises".

Tags : CONSUMER COURT   HAIR CREAM MANUFACTURERS  

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