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Madras HC Issues Notices over PIL Seeking Removing Encroachments In Water Bodies - (29 Jan 2016)

Madras High Court has issued notice to concerned officials, along with Revenue Secretary, on a PIL by Puthia Tamizhagam leader S Krishnaswamy seeking removal of encroachments in water bodies, waterways and government poramboke land in Tuticorin district.

Tags : MADRAS HIGH COURT   TUTICORIN  

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