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SEBI Imposes Fine on Reliance Industries, Mukesh Ambani for Manipulative Trades in RPL - (04 Jan 2021)

CAPITAL MARKET

Securities Exchange Board of India has imposed a fine of Rs 25 Crores on Reliance Industries and Rs 15 Crores on its chairman, Mukesh Ambani, for manipulating shares of Reliance Petroleum Ltd (RPL) in November 2007.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   RELIANCE INDUSTRIES  

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