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Bombay HC Takes Suo Moto Cognizance of Illegal Sale of Nylon Threads in Festive Season - (04 Jan 2021)

ENVIRONMENT

Bombay High Court has taken suo moto Public interest litigation cognizance on the illegal sale of nylon manjas on the festive seasons causing severe debilitating injuries to innumerable birds.

Tags : BOMBAY HIGH COURT   ILLEGAL SALE OF NYLON THREADS  

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