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Allahabad HC: Entering into New Relationship Without Divorce Not to Deprive from Custody - (04 Jan 2021)

FAMILY

Allahabad High Court has observed that the fact that the mother enters into a new relationship allegedly without obtaining divorce from her husband, may be something that the law and the society frown upon, but, this in itself, wouldn't deprive her of the custody of her minor child.

Tags : ALLAHABAD HIGH COURT   CUSTODY OF CHILD  

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