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Delhi HC Directs AIIMS to Constitute Medical Board for Examining 25 Weeks Foetus Abnormalities - (04 Jan 2021)

CIVIL

Delhi High Court has directed the Medical Superintendent of All India Institute of Medical Sciences (AIIMS) to constitute a board for examining the condition of a woman, seeking termination of her 25 weeks foetus on the ground that she was suffering from Bilateral Agenesis and Anlyaramni, a condition where both the kidneys are not developed in the foetus.

Tags : DELHI HIGH COURT   TERMINATION OF 25 WEEKS PREGNANCY  

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