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Delhi HC Stays Notice to PT Birju Maharaj Cancelling Allotment of Govt Accommodation - (04 Jan 2021)

CIVIL

Delhi High Court has stayed until 22nd January, 2021 the notice served to Kathak exponent Pt. Birju Maharaj cancelling the allotment of government accommodation to him.

Tags : DELHI HIGH COURT   PT. BIRJU MAHARAJ  

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