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Religare Gets CCI’s Approval to Sell 51% in MF Business to Invesco - (29 Jan 2016)

Religare Enterprises has received approval from Competition Commission of India (CCI) to sell a controlling 51 per cent stake in its mutual fund business, Religare Invesco AMC, to foreign partner Invesco.

Tags : RELIGARE ENTERPRISES   COMPETITION COMMISSION OF INDIA  

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