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Finance Ministry Extends Deadline for Making Declaration Under Vivad Se Vishwas Scheme - (31 Dec 2020)

DIRECT TAXATION

Ministry of Finance has extended the deadline for making a declaration under Vivad Se Vishwas Scheme till 31st January, 2021 from 31st December, 2020.

Tags : MINISTRY OF FINANCE   VIVAD SE VISHWAS SCHEME   DEADLINE FOR DECLARATION  

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