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SC Extends Time to Surrender for Chhattisgarh Prisoners Released on Interim Bail/Parole - (31 Dec 2020)

CRIMINAL

Supreme Court has extended the time to surrender for prisoners in Chhattisgarh who were released on interim bail or parole as per the directions of the High Powered Committee to decongest prisons during COVID-19 pandemic.

Tags : SUPREME COURT   PRISONERS RELEASED ON INTERIM BAIL/PAROLE  

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