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AP HC Dismisses Plea Against CM Jagan Mohan Reddy for His Visit to Tirupati Temple - (31 Dec 2020)

CIVIL

Andhra Pradesh High Court has dismissed writ petition of quo warranto against Andhra Pradesh Chief Minister, Y S Jaganmohan Reddy and other Cabinet Ministers on their visit to Tirumala Tirupati Devasthanam Temple despite being non Hindus and followers of a different religion.

Tags : ANDHRA PRADESH HIGH COURT   CM JAGAN MOHAN REDDY   VISIT TO TIRUPATI TEMPLE  

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