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Jharkhand HC Directs Sending of Copy of Order to CM in Case of Threatened Inter-Caste Couple - (31 Dec 2020)

CRIMINAL

Jharkhand High Court has directed that a copy of its order along with the copy of the statement of the woman, be communicated to the Chief Minister of the State, in view of serious allegation against a Cabinet Minister of the State, who allegedly threatened an Inter-caste couple.

Tags : JHARKHAND HIGH COURT   INTER-CASTE COUPLE  

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