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Ministry of Finance Extends Due Date for Filing of Income Tax Returns - (31 Dec 2020)

DIRECT TAXATION

Ministry of Finance has extended the due date for filing of income tax returns for the financial year 2019-2020 (AY 2020-21) till 10th January, 2021. The due date for furnishing of Income Tax Returns for the taxpayers who are required to get their accounts audited has been extended to 15th February, 2021 and for the taxpayers who are required to furnish report in respect of international/specified domestic transactions has been extended to 15th February, 2021.

Tags : MINISTRY OF FINANCE   DUE DATE OF FILING INCOME TAX RETURNS  

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