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Ernakulam Court Denies Bail to M Sivasankar IAS, Former Secretary to Kerala CM in Customs Case - (31 Dec 2020)

CRIMINAL

Ernakulam Court has refused bail to M Sivasankar, former Principal Secretary to the Chief Minister of Kerala, in the case registered by the Customs Department in relation to the diplomatic channel gold smuggling case.

Tags : ERNAKULAM COURT   M SIVASANKAR   GOLD SMUGGLING CASE  

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