Manipur HC: State Establishments Must Record Transgender Person’s New Name & Gender in Documents  ||  Delhi HC: Failure to Frame Counter Claim Despite Pleadings is Patently Illegal  ||  Mumbai Commission Holds Reliance Retail Liable for Defective AC Replacement Failure  ||  SC Orders ASI to Supervise Repair of Mehrauli’s Ancient Dargahs  ||  SC Reprimands Bihar IPS Officer for Affidavit Supporting Murder Convict  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  Supreme Court Orders Haridwar Collector Inquiry into Maa Chandi Devi Trust  ||  SC Recommends Statutory Appeal Against DJ’s Compensation Orders  ||  SC Dismisses Petition Challenging 2024 Maharashtra Assembly Elections Over Bogus Voting    

UK Court Extends Nirav Modi’s Remand till January 7 - (30 Dec 2020)

CRIMINAL

United Kingdom Court has further remanded in custody Fugitive diamond merchant Nirav Modi, wanted in connection with the estimated $2-billion Punjab National Bank (PNB) scam case until 7th January, 2021.

Tags : UNITED KINGDOM COURT   NIRAV MODI  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved