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SEBI Penalises NDTV Over Non-disclosure of Loan Terms - (30 Dec 2020)

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Securities and Exchange Board of India (SEBI) has imposed a penalty of Rs. 5 Crores on New Delhi Television Ltd (NDTV) for not disclosing information on loan agreements with Vishvapradhan Commercial (VCPL) to public shareholders.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA (SEBI) HAS IMPOSED A PENALTY OF RS. 5 CRORES ON NEW DELHI TELEVISION LTD (NDTV) FOR NOT DISCLOSING INFORMATION ON LOAN AGREEMENTS WITH VISHVAPRADHAN COMMERCIAL (VCPL) TO PUBLIC SHAREHOLDERS.  

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