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Orissa HC: Industrialization Should Not be Done at Cost of Human Lives - (30 Dec 2020)

ENVIRONMENT

Orissa High Court has observed that industrialization is required for enhancement of revenue, but that does not mean that it should be done at the cost of the lives of human being by destroying eco-system. The Court has further observed that there should be equilibrium between the industrialization and eco-system.

Tags : ORISSA HIGH COURT   INDUSTRIALIZATION  

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