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Odisha AAR: 18%GST Applicable on Construction of Faculty Quarters in IIT, Bhubaneshwar - (29 Dec 2020)

GOODS AND SERVICES TAX

Odisha Authority of Advance Ruling (AAR) has ruled that 18% Goods and Services Tax applicable on the construction of the Director’s Bungalow and the construction of staff or faculty quarters in IIT, Bhubaneswar.

Tags : ODISHA AUTHORITY OF ADVANCE RULING   CONSTRUCTION OF FACULTY QUARTERS IN IIT   BHUBANESHWAR  

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