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Allahabad HC Takes Suo- Motu Cognizance on Police Assault on Etah Advocate - (29 Dec 2020)

CRIMINAL

Allahabad High Court has taken suo-motu cognizance of the incident which took place at Etah, Uttar Pradesh where the Police broke open the door of a house, and had dragged and pulled an Etah Advocate and had assaulted him.

Tags : ALLAHABAD HIGH COURT   ETAH ADVOCATE  

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