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Delhi HC Directs AAP Government in Case of 80%Reservation of Hospital Beds - (29 Dec 2020)

CIVIL

Delhi High Court has directed the AAP Government in Delhi to place on record the outcome of the review meeting which is to take place on January 5, 2021, in the case relating to 80% reservation of ICU beds in private hospitals for Covid patients.

Tags : DELHI HIGH COURT   RESERVATION OF HOSPITAL BEDS  

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