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Delhi HC Issues Direction to Allocate Medical Seat to ICCW Bravery Award Winner - (28 Dec 2020)

CIVIL

Delhi High Court has issued direction to the Union of India to allocate a supernumerary medical seat to an Indian Council for Child Welfare (ICCW) Bravery Award winner for the MBBS course, 2019, which under the reservation scheme was reserved for the National Bravery Awardees.

Tags : DELHI HIGH COURT   ALLOCATION OF MEDICAL SEAT  

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