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NGT Issues Warrant Against Lucknow-Based 5-Star Hotel - (29 Jan 2016)

National Green Tribunal (NGT) has issued bailable warrant against a Lucknow-based five-star hotel for its failure to appear before it and not filing reply to a show-cause notice issued to it on a plea relating to illegal extraction of ground water.

Tags : NATIONAL GREEN TRIBUNAL   LUCKNOW-BASED FIVE-STAR HOTEL  

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