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NCRDRC Directs Big Bazaar to Discontinue Practice of Imposing Additional Cost of Carry Bags - (28 Dec 2020)

CONSUMER

National Consumer Disputes Redressal Commission (NCDRC) has directed Big Bazaar to discontinue its unfair trade practice of arbitrarily imposing additional cost of carry bags on the consumer at the time of making payment.

Tags : NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION   BIG BAZAAR  

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