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SC Extends Bail of Teesta Setalvad - (29 Jan 2016)

Supreme Court has extended interim bail of Teesta Setalvad and her husband till March 18 but asked them to cooperate in investigation in two criminal cases of alleged embezzlement of funds and Foreign Contribution Regulation Act (FCRA) lodged against them by Gujarat Police and CBI.

Tags : SUPREME COURT   TEESTA SETALVAD  

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