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SC Issues Notice on Plea Challenging St Stephens College's Cut-Off for Disability Quota Seats - (24 Dec 2020)

EDUCATION

Supreme Court has issued notice on a plea challenging the procedure followed by Delhi University's St. Stephens College in setting an "unreasonably high cut-off" for seats reserved for the disabled category and diverting the consequently-unfilled seats to the General Christian category.

Tags : SUPREME COURT   CUT-OFF FOR DISABILITY QUOTA SEATS  

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