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Delhi HC Issues Notice on Plea for SIT Probe into Death of Man in Viral "Jana Gana Mana" Video - (24 Dec 2020)

CRIMINAL

Delhi High Court has issued notice in a plea filed by the mother of one of the Muslim boys who were seen in the "Jana Gana Mana" video which went viral during the February 2020 North-East Delhi riots.

Tags : DELHI HIGH COURT   DEATH OF MAN IN VIRAL "JANA GANA MANA" VIDEO  

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