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Uttarakhand HC Suspends District Judge Who Used Audi Car of Accused for Official Travel - (24 Dec 2020)

CRIMINAL

Uttarakhand High Court has suspended Prashant Joshi, District Judge, Dehradun who fixed the official board of District Judge, Dehradun on a private Audi Car and travelled in it to a camp Court on 21st December and 22nd December, 2020.

Tags : UTTARAKHAND HIGH COURT   SUSPENSION OF DISTRICT COURT JUDGE  

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