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Karnataka HC Directs Station House Officer to Clean Road Outside Station as Punishment - (24 Dec 2020)

CRIMINAL

Karnataka High Court has directed the station house officer of the Station Bazar Police Station, Kalaburagi, to clean the road in front of his police station for one week, for failing to take note of a complaint made by a mother whose son was allegedly abducted.

Tags : KARNATAKA HIGH COURT   PUNISHMENT FOR FAILURE TO RECORD COMPLAINT  

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