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NGT Asks Environment Ministry to Ensure Measures to Save Population of Great Indian Bustard - (24 Dec 2020)

ENVIRONMENT

National Green Tribunal has asked the Union environment ministry to ensure two things — that bird diverters are installed on all solar power lines and that no new power projects are approved unless the lines are laid underground – in an attempt to save the dwindling Great Indian Bustard population

Tags : NATIONAL GREEN TRIBUNAL   GREAT INDIAN BUSTARD  

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